Prem Devi Rao Daughter Of Bhairon ... vs Income Tax Officer
2022 Latest Caselaw 6535 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 14586/2022

                                       Prem Devi Rao
                                                                                                           ----Petitioner
                                                                           Versus
                                       Income Tax Officer & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Rohan Chatter Advocate on behalf of Mr. Siddharth Ranka Advocate. For Respondent(s) : Mr. Anuroop Singhi Advocate with Mr. N.S. Bhati Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

10/10/2022

Heard.

Mr. Anuroop Singhi, Advocate enters appearance & takes

notice on behalf of the respondents.

Reply may be filed filed within two weeks.

Matter be listed after two weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-2

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