Rinku @ Pintu S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 6527 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 279/2022

                                   Rinku @ Pintu S/o Shri Kailashchand
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Pankaj Khandelwal For Respondent(s) : Ms. Alka Bhatnagar, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/10/2022

Counsel for the appellant seeks time to implead the

complainant as party.

Two weeks' time is granted to implead the complainant as

party.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /17

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