Dnd Build Home Private Limited vs Joint Divisional Labour ...
2022 Latest Caselaw 6526 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Writ Petition No. 14767/2022

                                   Dnd Build Home Private Limited
                                                                                                       ----Petitioner
                                                                        Versus
                                   Joint Divisional Labour Commissioner-Cum-Assessing Officer
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Veyankatesh Garg For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/10/2022

List this matter before the appropriate Bench.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /18

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