Manish vs State Of Rajasthan
2022 Latest Caselaw 12689 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 1015/2022

Manish

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) : Mr. RR Chhaparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

21/10/2022

Learned Public Prosecutor prays for and is granted some time

to file reply to the application for suspension of sentence.

List after two weeks.

(FARJAND ALI),J (VIJAY BISHNOI),J SURABHII/30-

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