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M/S. Chauhan Minerals vs State Of Raj. And Ors
2022 Latest Caselaw 12630 Raj

Citation : 2022 Latest Caselaw 12630 Raj
Judgement Date : 20 October, 2022

Rajasthan High Court - Jodhpur
M/S. Chauhan Minerals vs State Of Raj. And Ors on 20 October, 2022
Bench: Sandeep Mehta, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 11931/2010

M/s. Chauhan Minerals

----Petitioner Versus State Of Raj. And Ors.

----Respondent

For Petitioner(s) : Mr. Rahul Sharma, for Mr. P.K. Bohra.

For Respondent(s) : Mr. Sunil Bhandari.

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

20/10/2022

The controversy involved in this writ petition regarding

validity of entry tax, no longer survives in view of the judgment of

the Hon'ble Supreme Court in the case of Jindal Stainless and

another v. State of Haryana and others reported in AIR 2016

Supreme Court 5617.

Thus, the writ petition is dismissed in light of above

judgment. Stay application also stands disposed of.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J

90-Prashant/-

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