State Of Rajasthan vs Jitendra @ Jitu
2022 Latest Caselaw 12564 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Murder Refence No. 2/2022

State Of Rajasthan

----Petitioner Versus Jitendra @ Jitu

----Respondent

For Petitioner(s) : Mr. RR Chhaparwal, PP For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

19/10/2022

Issue notice of the Death Reference to the respondent-

accused.

Registry is directed to prepare a paper book forthwith.

(FARJAND ALI),J (VIJAY BISHNOI),J Surabhii/24-

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