Bhavendra Tiwari vs Maharana Pratap University Of ...
2022 Latest Caselaw 12563 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 878/2022

Bhavendra Tiwari

----Appellant Versus Maharana Pratap University of Agriculture & Technology, Udaipur & Ors.

                                                                                                          ----Respondents


                                   For Appellant(s)                :     Mr. Harish Purohit
                                   For Respondent(s)               :     --

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MR. JUSTICE SANDEEP MEHTA

Order

19/10/2022

The judgment and order of the learned Single Judge dated

21.07.2022 is under challenge in this intra court appeal.

Issue notice to the respondents, returnable within six weeks.

(SANDEEP MEHTA),J (PANKAJ MITHAL),CJ 24-Tikam/Sudhir Asopa/-

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