Chetan Ram vs State Of Rajasthan
2022 Latest Caselaw 12396 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 835/2022

Chetan Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreekant Verma For Respondent(s) : Mr. BR Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

17/10/2022

Learned Public Prosecutor prays for and is granted some time

to file reply to the application for suspension of sentence.

List on 15.11.2022.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

Surabhii/40-

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