The District Bar Association ... vs State Of Rajasthan
2022 Latest Caselaw 12383 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 3651/2020

The District Bar Association Banswara

----Petitioner Versus State Of Rajasthan

----Respondent Connected With D.B. Civil Writ Petition No. 2428/2018 Bar Association,rajgarh

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Pankaj Mehta Mr. Jubin Mehta Mr. Vikas Bijarnia For Respondent(s) : Mr. MS Singhvi, Sr. Advocate (through VC) Mr. KS Rajpurohit, AAG Dr. Sachin Acharya, Sr. Advocate assisted by Mr. Chayan Bothra Mr. Mukesh Rajpurohit, Dy. SG with Mr. Uttam Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

17/10/2022

List these matters on 02.11.2022.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

SURABHII/56-57-

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