Ashok Prajapat vs State Of Rajasthan
2022 Latest Caselaw 12313 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6670/2022

1. Ashok Prajapat S/o Shri Madan Lal Prajapat, Aged About 28 Years, R/o Kheme Ka Kua, Pal Road, Jodhpur, Presently Tenant Of Sohan Lal Mali, Subhash Nagar, Ps Shastri Nagar, Jodhpur. (Tenant In The House)

2. Bhanwar Lal Suthar S/o Shri Deen Dayal Suthar, Aged About 47 Years, R/o House No. 16, Thoriyon Ki Dhani, Opposite Pal Balaji, Ps Chopasani House Board, Jodhpur. (Alleged Agent Who Was Approached By Decoy)

----Petitioners Versus State Of Rajasthan, Through Shri Manoharlal Meena, Police Inspector, Officer-In-Charge, Police Station Pcpndt Bureau Of Investigation , Medical And Health Services, Jaipur.

----Respondent

For Petitioner(s) : Mr. Sheetal Kumbhat For Respondent(s) : Mr. S.K.Bhati, PP

JUSTICE DINESH MEHTA

Order

14/10/2022

1. Mr. Kumbhat, learned counsel for the petitioners submits that

the petitioners' case is squarely covered by judgment dated

22.09.2022 of this Court rendered in the case of Mohammad

Imtiyaz vs State of Rajasthan in S.B. Criminal Misc. (Pet.)

No.5515/2022.

2. Mr. Bhati, learned Public Prosecutor prays for and is granted

two weeks' time to complete instructions.

3. List this case on 11.11.2022.

(DINESH MEHTA),J 340-akansha/-

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