Hari Lal And Ors vs Smt. Bhoori Devi And Anr
2022 Latest Caselaw 12258 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 96/1990

Hari Lal And Ors.

----Appellants Versus Smt. Bhoori Devi and Anr.

----Respondents

For Appellant(s) : Mr. Sandeep Shah, Sr. Advocate assisted by Ms. Pratyushi Mehta For Respondent(s) : Mr. Manoj Bhandari, Sr. Advocate assisted by Mr. Prateek Surana

HON'BLE MS. JUSTICE REKHA BORANA

Order

12/10/2022

List the matter on 18.10.2022 for dictation of Judgment.

(REKHA BORANA),J 77-Sachin/-

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