Arjun Dan vs State Of Rajasthan
2022 Latest Caselaw 12222 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14605/2022

Arjun Dan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rahul Vyas.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment

11/10/2022

Learned counsel for the petitioner submits that an advance

copy of the writ petition has been served on learned counsel Mr.

Vishal Jangid and Mr. Ravi Panwar, who may complete their

instructions in the matter/file reply by the next date.

List after four weeks reflecting the name of learned counsel

Mr. Vishal Jangid and Mr. Ravi Panwar as counsel appearing for

the respondents in the cause list.

(ARUN BHANSALI),J 71-sumer/-

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