Inderveer Singh vs State Of Rajasthan
2022 Latest Caselaw 12182 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12601/2018

Inderveer Singh

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Pankaj Sharma, AAG

HON'BLE MS. JUSTICE REKHA BORANA

Order

10/10/2022

The matter comes up on an application for early hearing.

None has appeared for the petitioner.

Learned counsel for the respondents submits that the

controversy is covered by judgment passed by the Hon'ble Apex

Court in The State of Rajasthan & Ors. vs. Trilok Ram

reported in (2019) 10 SCC 383.

As none has appeared for the petitioner, list the matter on

12.10.2022.

The application for early hearing is disposed of.

(REKHA BORANA),J

42-AnilKC/-

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