State Of Rajasthan And Others vs Smt Prabha Kumari And Others
2022 Latest Caselaw 7530 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

               S.B. Civil First Appeal No. 434/2016

State Of Rajasthan And Others
                                                                  ----Appellants
                                   Versus
Smt Prabha Kumari And Others
                                                                ----Respondents

Connected With S.B. Civil First Appeal No. 348/2016 Smt Prabha Kumari And Others

----Appellants Versus Raj State Govt Through Chief Secretary

----Respondent

For Appellant(s) : Dr. Ganesh Parihar, AAG with Mr. V.S. Badaya For Respondent(s) : None present

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

29/11/2022 Learned Additional Advocate General Dr. Ganesh Parihar is

appearing on behalf of State of Rajasthan states that vide order

dated 25.11.2016 passed in present first appeal, the operation of

impugned judgment and decree dated 30.04.2016 was stayed

subject to deposition of 50% of the decreetal amount and after

deposition of 50% decreetal amount, the order has been made

absolute vide order dated 25.07.2017. As per order dated

13.07.2018, the amount has been ordered to be disbursed to the

respondent-plaintiffs on furnishing solvent surety and undertaking.

However, the Executive Court has issued a warrant for attachment

dated 13.11.2021.

(2 of 2) [CFA-434/2016]

This First Appeal has already been admitted vide order

dated 25.11.2016. Earlier on behalf of respondent-plaintiffs,

advocate Mr. V. V. Harit has put in appearance, since many dates

no one has appeared.

Let fresh notice for hearing of appeal be issued to

respondent-plaintiffs by both modes, ordinary process as well as

registered post.

In the meanwhile, record of the execution petition, relating

to the present civil suit No.17/2012, be summoned.

List this first appeal again on 14.02.2023.

Application No.1/2022 for early listing stands disposed of.

(SUDESH BANSAL),J

TN/33-34

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