State vs M/S Ferro Concretc Constructio
2022 Latest Caselaw 7520 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Miscellaneous Appeal No. 373/2006

                                    State
                                                                                                        ----Appellant
                                                                         Versus
                                    M/s Ferro Concretc Constructio
                                                                                                      ----Respondent

Connected With S.B. Civil Miscellaneous Appeal No. 3175/2006 Ferro Concrete Construction Pv

----Appellant Versus State

----Respondent

For Appellant(s) : Ms. Sheetal Mirdha, AAG with Mr. Prateek Singh (respondent in CMA 3175/2006) For Respondent(s) : Mr. GP Sharma with Mr. Mahesh Chand Gupta (appellant in CMA 3175/2006)

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

28/11/2022

Heard the parties.

Hearing is concluded.

Judgment is reserved.

(BIRENDRA KUMAR),J

Sunita/19-20

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