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Moti Lal Meena S/O Shri ... vs Shri Anand Kumar
2022 Latest Caselaw 7375 Raj/2

Citation : 2022 Latest Caselaw 7375 Raj/2
Judgement Date : 18 November, 2022

Rajasthan High Court
Moti Lal Meena S/O Shri ... vs Shri Anand Kumar on 18 November, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             D.B. Civil Contempt Petition No. 1079/2022

                                   Moti Lal Meena S/o Shri Laxminarayan Meena & Ors.
                                                                                                       ----Petitioner
                                                                        Versus
                                   Shri Anand Kumar and Ors.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Siya Ram Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

18/11/2022

Issue notice to Respondents No.1 & 2. Rule is made

returnable within four weeks.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /30

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