Umrawati Cottege Industries vs M/S P.N. Traders, Through ...
2022 Latest Caselaw 7215 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 464/2021

                                   Umrawati Cottege Industries,
                                                                                                       ----Appellant
                                                                       Versus
                                   M/s P.n. Traders, Through Proprietor Prem Narayan Agrawal &
                                   ors.
                                                                                                    ----Respondents

For Appellant(s) : Mr. Ravi Kant Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

11/11/2022

Appellant-plaintiff has filed this first appeal, feeling aggrieved

by dismissal of his civil suit for recovery of Rs.1,26,100/- vide

judgment and decree dated 31.08.2021.

Heard.

Admit.

Issue notice to respondents.

Record of trial court be summoned.

There is no stay application in the present first appeal.

(SUDESH BANSAL),J

SACHIN/18

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