Citation : 2022 Latest Caselaw 7183 Raj/2
Judgement Date : 10 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Appeal No. 156/2019
Dhanraj S/o Shri Motilal
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Atul Sharma, Dy.G.A.
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN
Judgment / Order
10/11/2022
Time is sought on behalf of the appellant.
List this matter after four weeks.
(SAMEER JAIN),J (PANKAJ BHANDARI),J
ARTI SHARMA /12
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