Jaidev Gurjar S/O Shri Shankar Lal ... vs State Of Rajasthan
2022 Latest Caselaw 7050 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1988/2022

                                   Jaidev Gurjar S/o Shri Shankar Lal Gurjar
                                                                                                        ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

Await the registered notice for a further period of one week.

Learned Public Prosecutor is directed to inform the

complainant about filing of the present criminal misc. petition.

Let the matter be listed after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /1

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