M/S Genesis Infratech Pvt. Ltd vs Neeraj Pal S/O Munnalal Pal
2022 Latest Caselaw 6983 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 27908/2018

                                    M/s Genesis Infratech Pvt. Ltd.
                                                                                                          ----Petitioner
                                                                           Versus
                                    Neeraj Pal S/o Munnalal Pal
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Sarthak Rastogi, Adv. For Respondent(s) : Mr. Mohit Gupta, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

02/11/2022

Learned counsel-Mr. Sarthak Rastogi appearing for the

petitioner places reliance on a judgment reported in (2022) 7

Supreme Court Cases 776 [Canara Bank Vs. G.S. Jayarama];

judgment passed by the Allahabad High Court in the case of State

of U.P. Vs. Smt. Kamini Devi & Another and the judgment passed

by the Jharkhand High Court in the case of Bharat Sanchar Nigam

Limited, Ranchi Vs. Chedi Ram Ganjhu & Ors.

Learned counsel-Mr. Mohit Gupta appearing for the

respondent submitted that some time may be granted to prepare

the matter.

List this case on 21.11.2022.

(ASHOK KUMAR GAUR),J

Ramesh Vaishnav /86

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