Narayan Ram S/O Gopiram vs Assistant Engineer (O And M)
2022 Latest Caselaw 6975 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 669/2022

                                   Narayan Ram S/o Gopiram & Anr.
                                                                                                         ----Appellants
                                                                        Versus
                                   Assistant Engineer (O And M), AVVNL & ors.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Amarjit Singh Narang through VC For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

02/11/2022

Appellants-plaintiffs have filed this first appeal for

enhancement of the compensation & award, under Section 96 of

CPC assailing the judgment and decree dated 28.07.2022 passed

by the Court of District Judge, Sikar, Rajasthan, under Fatal

Accident Act, 1855.

Heard.

Issue notice to respondents.

On request of counsel for appellants, service of notice on

respondent No.5, who is proforma respondent and co-plaintiff with

appellants, is dispensed with.

(SUDESH BANSAL),J

SACHIN/30

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