M/S Shri Dev Pharma vs Medical Superintendent And ...
2022 Latest Caselaw 6944 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 106/2022

                                   M/s Shri Dev Pharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   Medical Superintendent And Ex-Officio,
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Priyanka Chauhan for Mr. Rakesh Kumar For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/11/2022

Issue notice to the respondent/s. Rule is made returnable by

14.12.2022.

List this matter on 14.12.2022.

Notices be given 'dasti' to the counsel for the petitioner.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

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