Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Darshan Singh vs State And Ors
2022 Latest Caselaw 14062 Raj

Citation : 2022 Latest Caselaw 14062 Raj
Judgement Date : 29 November, 2022

Rajasthan High Court - Jodhpur
Darshan Singh vs State And Ors on 29 November, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4486/2015

Darshan Singh

----Petitioner Versus State And Ors

----Respondent Connected With

1. S.B. Civil Writ Petition No. 5336/2015

2. S.B. Civil Writ Petition No. 5341/2015

3. S.B. Civil Writ Petition No. 5364/2015

4. S.B. Civil Writ Petition No. 5365/2015

For Petitioner(s) : None present For Respondent(s) : Mr. Dixit Panwar

HON'BLE MS. JUSTICE REKHA BORANA

Order

29/11/2022

Learned counsel for the respondents submits that the

controversy in question is covered by the judgment passed in the

case of M/s. Pooja Construction Vs. State of Raj. & Ors.

(S.B.C.W.P. No.5337/2015) decided on 04.07.2018.

As none has appeared on behalf of the petitioners, let the

matter be listed on 5th December, 2022.

(REKHA BORANA),J

79-83/AnilKC/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter