Sunderpuri Chela vs The Commissioner
2022 Latest Caselaw 14059 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16506/2022

Sunderpuri Chela

----Petitioner Versus The Commissioner

----Respondent

For Petitioner(s) : Mr. AS Rathore For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2022

Issue notice. Issue notice of stay petition as well, returnable

on 16.01.2023 and be given 'dasti' to learned counsel for the

petitioner.

(VIJAY BISHNOI),J Surabhii/71-

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