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Vikram Singh Devra And Ors vs State And Ors
2022 Latest Caselaw 13986 Raj

Citation : 2022 Latest Caselaw 13986 Raj
Judgement Date : 28 November, 2022

Rajasthan High Court - Jodhpur
Vikram Singh Devra And Ors vs State And Ors on 28 November, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13458/2013

Vikram Singh Devra And Ors.

----Petitioners Versus State and Ors.

----Respondents

For Petitioner(s) : Mr. Shreyash Ramdev For Respondent(s) : None present

HON'BLE MS. JUSTICE REKHA BORANA

Order

28/11/2022

Learned counsel for the petitioners submits that in an

identical matter wherein the same issue is involved, judgment has

been reserved by a Co-ordinate Bench of this Court. He therefore,

prays for the matter to be adjourned.

In view of the submission made, list the matter on

20.12.2022.

Application for early hearing is disposed of.

(REKHA BORANA),J 14-Sachin/-

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