Ujjwal Resources Llp vs Rajasthan State Mines And ...
2022 Latest Caselaw 13962 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10996/2022

M/s Agarwal Distributors

----Petitioner Versus Rajasthan State Mines And Minerals Limited

----Respondent Connected With S.B. Civil Writ Petition No. 12360/2022 Ujjwal Resources Llp

----Petitioner Versus Rajasthan State Mines And Minerals Limited

----Respondent S.B. Civil Writ Petition No. 12367/2022 M/s Agarwal Distributors

----Petitioner Versus Rajasthan State Mines And Minerals Limited

----Respondent S.B. Civil Writ Petition No. 12376/2022 M/s Shubham Minchem Private Limited

----Petitioner Versus Rajasthan State Mines And Minerals Limited

----Respondent S.B. Civil Writ Petition No. 13843/2022 Hindustan Zinc Limited

----Petitioner Versus Rajasthan State Mines And Minerals Ltd.

----Respondent

S.B. Civil Writ Petition No. 17066/2022

M/s J.k. Cement Works

----Petitioner Versus Rajasthan State Mines And Minerals Ltd.

----Respondent

(2 of 2) [CW-10996/2022]

For Petitioner(s) : Mr. Vikash Balia, Sr. Adv.

Mr. Manish Shisodia, Sr. Adv. Mr. CS Kotwani assisted by Mr. Yogendra Singh Charan For Respondent(s) : Mr. Sandeep Shah, Sr. Adv. Assisted by Ms. Akshiti Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/11/2022

List on 12.12.2022 at 2:00 pm, as prayed.

Interim order if any, shall remain in currency till then.

(VIJAY BISHNOI),J 303-307 & 313 mohit/-

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