Amit Purohit vs Chairman Rajasthan Medical ...
2022 Latest Caselaw 13820 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16536/2022

Amit Purohit

----Petitioner Versus Chairman Rajasthan Medical Relief Society

----Respondent

For Petitioner(s) : Ms. Deepika Vyas For Respondent(s) : Dr. Mohit Singhvi, Mr. Vishwas Khatri

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2022

Dr. Mohit Singhvi, learned counsel has put in appearance

on behalf of respondent No.5 as caveator. Let copy of the writ

petition be supplied to him during the course of the day.

Dr. Singhvi prays for some time to complete his instructions.

Time prayed for is granted.

List on 1.12.2022.

(VIJAY BISHNOI),J

69-msrathore/-

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