Rajesh Meena vs State Of Rajasthan
2022 Latest Caselaw 13644 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5165/2022

Rajesh Meena

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikram Singh Rajpurohit For Respondent(s) :

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

21/11/2022

List this matter after two weeks, as prayed.

Interim order, if any, to continue till then.

(FARJAND ALI),J 260-Arti/-

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