Saddam Hussian vs State Of Rajasthan
2022 Latest Caselaw 13581 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6910/2022

Saddam Hussian

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr.Sikander Khan For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Ms. S Bairwal, CI PS, Aburoad.

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/11/2022 Learned counsel for the petitioner wants to withdraw the petition and may be permitted to raise all the objections before the appropriate forum at the appropriate stage. The submissions seems to be very reasonable.

Accordingly, the misc. petition is dismissed as withdrawn with liberty as prayed. The stay petition also stands dismissed.

(FARJAND ALI),J 63-Arti/-

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