Bheru Lal vs State Of Rajasthan
2022 Latest Caselaw 13574 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 7581/2022

1. Bheru Lal S/o Shri Ghisu, Aged About 40 Years, R/o Rahad Tehsil Shahpura Dist. Bhilwara

2. Bhanwar Lal S/o Shri Ramdev, Aged About 31 Years, R/o Rahad Tehsil Sahpura Dist. Bhilwara

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Soji Ram Regar S/o Shri Narayan Regar, R/o Rahad Tehsil Shahpura Dist. Bhilwara

----Respondents

For Petitioner(s) : Mr. JK Suthar For Respondent(s) : Mr. Muktyar Khan, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/11/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this criminal misc. petition.

Hence, the same is dismissed as withdrawn.

(FARJAND ALI),J SURABHII/111-

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