Gayatri Vidhyapeeth (Nimt ... vs State Of Rajasthan
2022 Latest Caselaw 13566 Raj

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                 S.B. Civil Writ Petition No. 17409/2022

                                   Gayatri Vidhyapeeth (Nimt College Of Nursing)
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Ankur Mathur
                                   For Respondent(s)        :     Mr. Mohit SInghvi



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                            Judgment / Order

                                   18/11/2022

                                        List this matter on 28.11.2022, as prayed.



                                                                (DR.PUSHPENDRA SINGH BHATI), J.

ns. 173-1/-

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