Vishnuchand vs Ram Kumar
2022 Latest Caselaw 13456 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 489/2022

Vishnuchand S/o Sh. Kumbha Ram, Aged About 50 Years, R/o Morjhandkhari, Tehsil Sadulshahar, District Sri Ganganagar.

----Appellant Versus Ram Kumar S/o Jagdish Prasad, R/o Chak 10 Bnw, Lalgarh Jatan, Tehsil Sadulshahar, District Sri Ganganagar.

----Respondent

For Appellant(s) : Mr. J.M. Choudhary Mr. Shubham Shastri For Respondent(s) :

HON'BLE MR. JUSTICE FARJAND ALI

Order

16/11/2022

Admit. Issue notice. Call for record.

Till the next date effect and operation of judgment and

decree dated 03.08.2022 passed by learned Special Judge, NDPS

Cases, Sri Ganganagar in Civil Original Suit No. 74/2016 (14/13)

shall remain stayed.

(FARJAND ALI),J 208-AK Chouhan/-

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