Narpat Ram vs Smt. Heero Devi
2022 Latest Caselaw 13404 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Cross Objection (Civil) No. 7/2022

Narpat Ram

----Petitioner Versus Smt. Heero Devi

----Respondent Connected With S.B. Civil Misc. Appeal No. 295/2012 Smt.heero Devi And Ors.

----Petitioner Versus Narpat Ram And Ors.

----Respondent

For Petitioner(s) : Mr. DS Gaur For Respondent(s) : Mr. TRS Sodha Mr. KC Choudhary

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

15/11/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 79-CPGoyal/-

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