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Salamatullah Khan And Ors vs State Of Rajasthan And Ors
2022 Latest Caselaw 13229 Raj

Citation : 2022 Latest Caselaw 13229 Raj
Judgement Date : 9 November, 2022

Rajasthan High Court - Jodhpur
Salamatullah Khan And Ors vs State Of Rajasthan And Ors on 9 November, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4719/2018

Salamatullah Khan And Ors.

----Petitioners Versus State of Rajasthan And Ors.

----Respondents

For Petitioner(s) : Mr. Prakash Raika for Mr. Mukesh Rajpurohit, Dy.S.G. For Respondent(s) : Mr. R.S. Saluja

HON'BLE MS. JUSTICE REKHA BORANA

Order

09/11/2022

The matter comes upon an application for disposal of the

matter in view of the judgment passed by the Division Bench of

this Court in the case of Raj Ratan Gudiwal vs. Banwari Lal

Yadav & Ors.; D.B. Special Appeal Writ No.1523/2012

decided on 04.01.2013.

Let a copy of the judgment be served on learned counsel for

the respondents.

Learned counsel for the respondents may complete his

instructions.

List the matter on 15.11.2022.

(REKHA BORANA),J 29-T.Singh/-

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