State Of Rajasthan vs Priyanka
2022 Latest Caselaw 13140 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 742/2021

State Of Rajasthan

----Appellant Versus Priyanka

----Respondent

For Appellant(s) : Mr. Karan Singh Rajpurohit, AAG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

07/11/2022

As per the office report, notice of sole respondent has been

received unserved for want of time.

Requisites be filed within a period of three days. On filing the

same, let fresh notice be issued to the sole respondent, returnable

on 14.12.2022.

List along with DBSAW No. 241/2022.

(FARJAND ALI),J (VIJAY BISHNOI),J

Surabhii/46-

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