Mohammad Hanif vs State
2022 Latest Caselaw 12875 Raj

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Crml Leave To Appeal No. 153/2020

Mohammad Hanif S/o Shri Abdul Rehman, Aged About 76 Years,
By Caste Musalman, R/o Juneja Ki Dhani, Lordiya, Police Station
Phalodi, District Jodhpur (Raj.).
                                                                   ----Appellant
                                   Versus
1.      State, Through P.p.
2.      Kamaldeen S/o Shri Hamir Khan, By Caste Musalman, R/o
        Junoji Ki Dhani, Lordiya, Police Station Phalodi, District
        Jodhpur (Raj.).
3.      Kasam Khan S/o Shri Kamaldeen, By Caste Musalman, R/
        o Junoji Ki Dhani, Lordiya, Police Station Phalodi, District
        Jodhpur (Raj.).
4.      Noor Mohammad S/o Shri Ashu Kha, By Caste Musalman,
        R/o Junoji Ki Dhani, Lordiya, Police Station Phalodi,
        District Jodhpur (Raj.).
                                                                ----Respondents


For Appellant(s)          :    Mr. Sachin Saraswat
For Respondent(s)         :    Mr. Abhishek Purohit, Addl. GA



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                    Order

02/11/2022
     Heard.

     This Court is of the opinion that there are valid and

substantial grounds for grant of leave to the appellant for filing the

appeal against the impugned judgment.

     Accordingly, the application for grant of leave to appeal is

allowed. The memo of leave to appeal be treated as an appeal and

it be registered as such.

     Admit.


                    (Downloaded on 04/11/2022 at 08:34:22 PM)
                                                                          (2 of 2)                 [CRLLA-153/2020]


                                         Let bailable warrant of Rs.25,000/- be issued against the

                                   respondents no.2, 3 & 4.


                                                               (DR.PUSHPENDRA SINGH BHATI), J.

130-Sanjay/-

Powered by TCPDF (www.tcpdf.org)