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M/S. Ravi Infrabuild Projects ... vs Union Of India And Ors
2022 Latest Caselaw 8045 Raj

Citation : 2022 Latest Caselaw 8045 Raj
Judgement Date : 26 May, 2022

Rajasthan High Court - Jodhpur
M/S. Ravi Infrabuild Projects ... vs Union Of India And Ors on 26 May, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 2254/2014

M/s. Ravi Infrabuild Projects Pvt. Ltd.,

----Petitioner Versus Union Of India And Ors.

                                                                                                        ----Respondent


                                   For Petitioner(s)             :     Mr. Vinay Kothari
                                   For Respondent(s)             :     --



HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

26/05/2022

Shri Kothari placed reliance on Supreme Court judgment in

the case of Union of India & Anr. vs. Mohit Mineral Pvt. Ltd. :

(2019) 2 SCC 599 and urges that this writ petition is not

required to be heard before Division Bench because the issue of

cess is involved and not the issue of tax in this matter.

Registry shall submit a report on this submission of Shri

Kothari and list the matter before the appropriate Bench after

summer vacation.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 66-Sudhir Asopa/-

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