Kesar Ben R. Jain vs Ankur Jain
2022 Latest Caselaw 7901 Raj

                                                            (1 of 1)                                  [CRLLA-47/2022]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Crml Leave To Appeal No. 47/2022

                                   Kesar Ben R. Jain
                                                                                                       ----Appellant
                                                                        Versus
                                   Ankur Jain
                                                                                                     ----Respondent


                                   For Appellant(s)           :     Mr. Ranjeet Singh
                                   For Respondent(s)          :



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                         Order

                                   25/05/2022
                                         Despite service, no one has put in appearance on behalf of

                                   the respondent.

                                         This Court is of the opinion that there are valid and

                                   substantial grounds for grant of leave to the appellant for filing the

                                   appeal against the impugned judgment.

                                         Accordingly, the application for grant of leave to appeal is

                                   allowed. The memo of leave to appeal be treated as an appeal and

                                   it be registered as such.

                                         Admit.

                                         Let bailable warrant of Rs.25,000/- be issued against the

                                   respondent.


                                                                  (DR.PUSHPENDRA SINGH BHATI), J.

100-Sudheer/-

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