Vicky Singh And Anr vs State
2022 Latest Caselaw 7893 Raj

                                                          (1 of 1)                                   [CRLA-756/2016]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                   S.B. Criminal Appeal No. 756/2016

                                   Vicky Singh And Anr.
                                                                                                     ----Appellant
                                                                      Versus
                                   State
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Kunal Kalla
                                   For Respondent(s)        :     Mr. Mohd. Javed, PP



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                            Judgment / Order

                                   25/05/2022
                                         Let fresh arrest warrant be issued against the accused-

                                   appellant.


                                                                (DR.PUSHPENDRA SINGH BHATI), J.

64-Sudheer/-

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