Sushil Agarwal vs Anil Agarwal
2022 Latest Caselaw 7892 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 431/2022

Sushil Agarwal

----Appellant Versus Anil Agarwal

----Respondent

For Appellant(s) : Mr. Muktesh Maheshwari For Respondent(s) : Mr. H. R. Soni, Mr. Shridhar Mehta, Mr. Gopal Sandu, Mr. Aditya Ojha

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

25/05/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 8-neha/-

Powered by TCPDF (www.tcpdf.org)