Citation : 2022 Latest Caselaw 7776 Raj
Judgement Date : 24 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6188/2022
Pawan Kuamr Narang S/o Babu Lal Narang, Aged About 39 Years, Resident Of 12-J Block, Sri Ganganagar.
----Petitioner Versus
1. State Of Rajasthan, Through The Tehsildar, Sri Ganganagar.
2. The Additional District Collector, Sri Ganganagar.
3. Board Of Revenue For Rajasthan, Sri Ganganagar.
4. Vikramjeet Singh S/o Shri Labu Ram Agarwal, Resident Of Chak 8-A, Chhoti, Tehsil And District Sri Ganganagar.
5. Ramdas S/o Jagdish Das Garg, Resident Of 654, Vinoba Basti, Sri Ganganagar.
----Respondents
For Petitioner(s) : Dr. Sachin Acharya, Sr. Adv.
Mr. Rakesh Chotia For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
24/05/2022
Issue notice. Issue notice of stay petition also, returnable on
08.08.2022.
In the meantime, the petitioner shall not be dispossessed
from the land in question.
(VIJAY BISHNOI),J 51-mohit/-
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