Ranmal vs Lrs Of Anant Ram
2022 Latest Caselaw 7721 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 464/2021

Ranmal

----Appellant Versus Lrs Of Anant Ram

----Respondent

For Appellant(s) : Mr. Sajjan Singh Mr. Manish Bhunwal Mr. Prashant Tatia For Respondent(s) : Mr. N.R. Choudhary Mr. Muktesh Maheshwari

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

23/05/2022

With the consent of learned counsel for the parties, under

the provisions of Order 41, Rule 20 CPC, issue notice of

application under Order 41, Rule 32 and 33 CPC to the legal

representatives of Labhu Ram, for which, appellant shall provide

necessary particulars. Notices are made returnable on

06.07.2022.

(RAMESHWAR VYAS),J 75-Taruna/-

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