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State Of Rajasthan vs Prem Kumar
2022 Latest Caselaw 7713 Raj

Citation : 2022 Latest Caselaw 7713 Raj
Judgement Date : 23 May, 2022

Rajasthan High Court - Jodhpur
State Of Rajasthan vs Prem Kumar on 23 May, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2772/2019

State Of Rajasthan

----Appellant Versus Prem Kumar

----Respondent

For Appellant(s) : None Present For Respondent(s) : Ms. Kamini Joshi

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

23/05/2022

None present for the appellant.

List this matter in 1st week of July, 2022.

(MADAN GOPAL VYAS),J 6-neha/-

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