Koushalya And Ors vs State And Ors
2022 Latest Caselaw 7578 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16538/2017

Koushalya and Ors.

----Petitioners Versus State and Ors.

----Respondents

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) : Mr. Vinit Sanadhya Ms. Shalini Audichya

HON'BLE MS. JUSTICE REKHA BORANA

Order

19/05/2022

Counsel for the respondents submits that the controversy in

question has been decided by the Jaipur Bench of this Court in the

case of Ramavtar Choudhary Vs. State of Raj. & Ors.

(S.B.C.W.P No.13009/2017), decided on 31.07.2018 and the

said judgment was affirmed by the Division Bench in D.B.SA.W

No.1177/2018 decided on 23.07.2019. A review petition was

filed and the same was also dismissed by the Division Bench.

Therefore, the controversy rests decided for all purposes.

Counsel for the petitioners does not refute the above

proposition.

In view of the submissions made, the present writ petition is

dismissed.

(REKHA BORANA),J 104-AnilKC/-

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