Meswt Sanskrit D.El.Ed College vs Prof. Dinesh Prasad Saklani
2022 Latest Caselaw 7576 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 561/2022

Meswt Sanskrit D.el.ed College

----Petitioner Versus Prof. Dinesh Prasad Saklani

----Respondent

For Petitioner(s) : Mr. BS Sandhu For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the respondent No.2 only, returnable on

28.07.2022.

(VIJAY BISHNOI),J 159-mohit/-

Powered by TCPDF (www.tcpdf.org)