Citation : 2022 Latest Caselaw 7562 Raj
Judgement Date : 19 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Writ Contempt No. 457/2022
Marudhara Medical And Education Society
----Petitioner Versus The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Akhilesh Rajpurohit
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
19/05/2022
Issue notice to the respondents, returnable on 14.07.2022.
(VIJAY BISHNOI),J
138-AjaySingh/-
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