Varsha Kumari vs State Of Raj
2022 Latest Caselaw 7546 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 558/2022

Varsha Kumari

----Petitioner Versus State Of Raj.

----Respondent

For Petitioner(s) : Mr. Rishbh Tayal For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the respondent Nos.3, 4 & 5 only, returnable

on 28.07.2022.

(VIJAY BISHNOI),J 157-mohit/-

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