Raghu Bal Niketan Nursing School vs State Of Rajasthan
2022 Latest Caselaw 7525 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7153/2022

Raghu Bal Niketan Nursing School, Mandrella, Tehsil Chirawa District Jhunjhunu Through Secretary Rajesh Kumar S/o Shri Bajrang Ram Ji Kothri, Aged About 45 Years, Raghu Bal Niketan Shiksha Samiti (Management Body), Mandrella, Tehsil Chirawa, District Jhunjhunu.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Rajasthan Nursing Council, Jaipur, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health Sciences, Through Its Registrar, Kumbha Marg, Sector 18, Pratap Nagar, Tonk Road, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur, Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Sajjan Singh Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

The only prayer in the present petition is to inspect the

petitioner-Institute and pass appropriate orders for granting

permission to establish Nursing College for GNM Course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

inspect the petitioner-Institute after the requisite formalities are

completed by the petitioner, and pass appropriate order preferably

(2 of 2) [CW-7153/2022]

within a period of three months from today strictly in accordance

with law.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

191-AjaySingh/-

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