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Pragati Sansthan vs State Of Rajasthan
2022 Latest Caselaw 7520 Raj

Citation : 2022 Latest Caselaw 7520 Raj
Judgement Date : 19 May, 2022

Rajasthan High Court - Jodhpur
Pragati Sansthan vs State Of Rajasthan on 19 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7124/2022

1. Pragati Sansthan, A Duly Registered Society Under The Rajasthan Societies Registration Act, 1958, Having Its Office At Neemuch Road, Pratapgarh, Rajastahan 312605, Through Its Secretary Mr. Naresh Kumar Porwal S/o Suraj Mal Porwal, Aged About 51 Years, R/o Ariyapati Colony, Ward No. 21, District Pratapgarh, Rajasthan-312605

2. Apc College Of Nursing, Having Its Registered Office At Neemuch Road, District Pratapgarh, Run By Pragati Sansthan A Duly Registered Society Under The Rajasthan Societies Registration Act, 1958, Having Its Office At Neemuch Road, Pratapgarh, Rajastahan 312605.

----Petitioners Versus

1. State Of Rajasthan, Through Principal Member Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, Rajasthan.

3. Rajasthan University Of Health Science, Through It Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Chief Medical And Health Officer, Pratapgarh.

----Respondents

For Petitioner(s) : Mr. B.S.Sandhu

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

The only prayer in the present petition is to re-inspect the

petitioner-institute and pass appropriate orders for granting

permission to establish Nurshing College for B.Sc. (N) Course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

(2 of 2) [CW-7124/2022]

inspect the petitioner-institute, after the requisite formalities are

completed by the petitioner-Institute, and pass appropriate order

preferably within a period of three months from today strictly in

accordance with law.

Ordered accordingly.

Stay petition is also stands disposed of.

(VIJAY BISHNOI),J

188-AjaySingh/-

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