Sandeep vs National Highway Authority Of ...
2022 Latest Caselaw 7464 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4384/2022

1. Sandeep S/o Ramkumar, Aged About 42 Years, Plot No.38 And 39 R.k. House, Near Second Circle, Pooniya Colony, Churu, Rajasthan.

2. Jaideep S/o Ramkumar, Aged About 40 Years, Plot No.38 And 39 R.k. House, Near Second Circle, Pooniya Colony, Churu, Rajasthan.

----Petitioners Versus National Highway Authority Of India, Through Its Secretary, Rajasthan.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Vivek Mathur
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/05/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioners has submitted that

he wants to withdraw this civil writ petition, however, seeks liberty

for the petitioners to avail appropriate remedy available to them

under the law.

Accordingly, this civil writ petition is dismissed as withdrawn

with the liberty sought for.

(VIJAY BISHNOI),J 36-mohit/-

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